Oriental Insurance Co. Ltd. Alld. vs Smt. Usha Devi And Others
2019 Latest Caselaw 4962 ALL

Citation : 2019 Latest Caselaw 4962 ALL
Judgement Date : 23 May, 2019

Allahabad High Court

Oriental Insurance Co. Ltd. Alld. vs Smt. Usha Devi And Others on 23 May, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 699 of 2001
 

 
Appellant :- Oriental Insurance Co. Ltd. Alld.
 
Respondent :- Smt. Usha Devi And Others
 
Counsel for Appellant :- Arvind Kumar
 
Counsel for Respondent :- Surendra Tewari,A.B. Maurya,Chandra Bhan Kushwaha,P.S. Rathore
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Call in revised. None present for respondent.

List on 30.7.2019.

Order Date :- 23.5.2019

Mukesh

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