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Saleemullah vs Musarrat Ali And Others
2019 Latest Caselaw 4960 ALL

Citation : 2019 Latest Caselaw 4960 ALL
Judgement Date : 23 May, 2019

Allahabad High Court
Saleemullah vs Musarrat Ali And Others on 23 May, 2019
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 510 of 2000
 

 
Appellant :- Saleemullah
 
Respondent :- Musarrat Ali And Others
 
Counsel for Appellant :- Vinod Swarup, ,Avinash Swarup,K.S. Amist 
 
Counsel for Respondent :- M.S. Haq,M.R.Khan,S.A.Siddiqi,Subodh Kumar,Tawvab Ahmed Khan
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

1. Sri Vinod Swarup, Advocate has sought adjournment on the ground of illness.

2. List on 30.7.2019.

Order Date :- 23.5.2019

Mukesh

 

 

 
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