Smt. Mithlesh vs Satya Pal Singh And Others
2019 Latest Caselaw 4959 ALL

Citation : 2019 Latest Caselaw 4959 ALL
Judgement Date : 23 May, 2019

Allahabad High Court

Smt. Mithlesh vs Satya Pal Singh And Others on 23 May, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 123 of 1994
 

 
Appellant :- Smt. Mithlesh
 
Respondent :- Satya Pal Singh And Others
 
Counsel for Appellant :- , 
 
Counsel for Respondent :- K.K.Srivastava,Pradeep Chand
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

After the elevation of learned counsel for appellant, notice was sent to the appellant to engage another counsel but none has remained present on behalf of him.

I have no other option but to dismiss the appeal for want of prosecution.

Hence, this appeal is dismissed for want of prosecution.

Order Date :- 23.5.2019

Mukesh

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