Sarala Devi Yadav vs Shiv Badan Singh And 3 Others
2019 Latest Caselaw 4953 ALL

Citation : 2019 Latest Caselaw 4953 ALL
Judgement Date : 23 May, 2019

Allahabad High Court

Sarala Devi Yadav vs Shiv Badan Singh And 3 Others on 23 May, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 625 of 2019
 

 
Appellant :- Sarala Devi Yadav
 
Respondent :- Shiv Badan Singh And 3 Others
 
Counsel for Appellant :- Prem Shankar Kushwaha,Archana Singh
 
Counsel for Respondent :- Hari Nath Chaubey
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Heard learned counsel for the parties.

Except certificate of deposit, there is no other defect. Learned counsel for the appellant is directed to file the certificate of deposit within four weeks from today.

Office to allot regular number.

List this matter on 30.5.2019 as fresh for admission hearing.

Order Date :- 23.5.2019

Mukesh

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