Raju Madan vs Sonam And 2 Others
2019 Latest Caselaw 4952 ALL

Citation : 2019 Latest Caselaw 4952 ALL
Judgement Date : 23 May, 2019

Allahabad High Court

Raju Madan vs Sonam And 2 Others on 23 May, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 629 of 2019
 

 
Appellant :- Raju Madan
 
Respondent :- Sonam And 2 Others
 
Counsel for Appellant :- Akhilesh Chandra Shukla
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Certificate of deposit be filed by the appellant within four weeks.

List thereafter for admission.

Order Date :- 23.5.2019

Mukesh

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