Kamlesh Rai And Others vs State Of U.P. And Another
2019 Latest Caselaw 4947 ALL

Citation : 2019 Latest Caselaw 4947 ALL
Judgement Date : 23 May, 2019

Allahabad High Court

Kamlesh Rai And Others vs State Of U.P. And Another on 23 May, 2019

Bench: Vivek Kumar Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 69
 

 
Case :- APPLICATION U/S 482 No. - 40956 of 2011
 

 
Applicant :- Kamlesh Rai And Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- M.N. Pathak,Bhriguji Singh
 
Counsel for Opposite Party :- Govt.Advocate,Girdhar Prasad Tripathi
 

 
Hon'ble Vivek Kumar Singh,J.

As prayed by the learned counsel for the applicants,list on 31.5.2019.

Order Date :- 23.5.2019

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