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Smt. Ved Kumari And Others vs Rajasthan S.R.T.C. Jaipur And ...
2019 Latest Caselaw 4945 ALL

Citation : 2019 Latest Caselaw 4945 ALL
Judgement Date : 23 May, 2019

Allahabad High Court
Smt. Ved Kumari And Others vs Rajasthan S.R.T.C. Jaipur And ... on 23 May, 2019
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 472 of 2000
 

 
Appellant :- Smt. Ved Kumari And Others
 
Respondent :- Rajasthan S.R.T.C. Jaipur And Another
 
Counsel for Appellant :- Madhav Jain
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

List on 30.7.2019.

Order Date :- 23.5.2019

Mukesh

 

 

 
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