National Thermal Power ... vs District Judge Sonbhadra And 2 ...
2019 Latest Caselaw 4944 ALL

Citation : 2019 Latest Caselaw 4944 ALL
Judgement Date : 23 May, 2019

Allahabad High Court

National Thermal Power ... vs District Judge Sonbhadra And 2 ... on 23 May, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- MATTERS UNDER ARTICLE 227 No. - 3403 of 2019
 

 
Petitioner :- National Thermal Power Corporation Ltd.
 
Respondent :- District Judge Sonbhadra And 2 Others
 
Counsel for Petitioner :- Piyush Bhargava
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Issue notice to the respondents by speed / registered post returnable on 1st August, 2019.

Steps be taken immediately.

It shall not be treated as tied up or part heard to this Bench.

Order Date :- 23.5.2019

Mukesh

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