Raj Narayan And 3 Others vs Additional General Manager And 2 ...
2019 Latest Caselaw 4940 ALL

Citation : 2019 Latest Caselaw 4940 ALL
Judgement Date : 23 May, 2019

Allahabad High Court

Raj Narayan And 3 Others vs Additional General Manager And 2 ... on 23 May, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1501 of 2019
 

 
Appellant :- Raj Narayan And 3 Others
 
Respondent :- Additional General Manager And 2 Others
 
Counsel for Appellant :- Dharmendra Pratap Singh Chauhan
 
Counsel for Respondent :- Rajnish Kumar Rai,Arnab Banerji
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Advocate states that this matter is not cognizable by this Court, hence Office to certify whether this matter would be cognizable by this Court or not as per the roster.

List on 29.5.2019 as fresh.

Order Date :- 23.5.2019

Mukesh

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