Sharad Singhal vs Pratima Singhal And 10 Others
2019 Latest Caselaw 4874 ALL

Citation : 2019 Latest Caselaw 4874 ALL
Judgement Date : 22 May, 2019

Allahabad High Court

Sharad Singhal vs Pratima Singhal And 10 Others on 22 May, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 156 of 2019
 

 
Appellant :- Sharad Singhal
 
Respondent :- Pratima Singhal And 10 Others
 
Counsel for Appellant :- Rahul Sahai
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

The parties shall remain present on 29th May, 2019 at 2.00 p.m. before this Court.

Order Date :- 22.5.2019

Mukesh

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