U.P.S.R.T.C. vs Naresh And Others
2019 Latest Caselaw 4869 ALL

Citation : 2019 Latest Caselaw 4869 ALL
Judgement Date : 22 May, 2019

Allahabad High Court

U.P.S.R.T.C. vs Naresh And Others on 22 May, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 668 of 1996
 

 
Appellant :- U.P.S.R.T.C.
 
Respondent :- Naresh And Others
 
Counsel for Appellant :- Samir Sharma,Sanjeev Kumar Yadav
 
Counsel for Respondent :- A.K. Singh
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri A.K. Singh, Advocate has sought adjournment on the ground of illness.

List on 9.7.2019.

Order Date :- 22.5.2019

Mukesh

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