United India Insurance Co. Ltd. ... vs Smt. Israwati And Another
2019 Latest Caselaw 4863 ALL

Citation : 2019 Latest Caselaw 4863 ALL
Judgement Date : 22 May, 2019

Allahabad High Court

United India Insurance Co. Ltd. ... vs Smt. Israwati And Another on 22 May, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1311 of 1999
 

 
Appellant :- United India Insurance Co. Ltd. Basti Thr. Branch Manager
 
Respondent :- Smt. Israwati And Another
 
Counsel for Appellant :-Vipin Chandra Dixit
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri Vipin Chandra Dixit, learned counsel for appellant has sought adjournment on the ground of illness.

List on 9.7.2019.

Order Date :- 22.5.2019

Mukesh

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