Smt. Sunita vs State Of U.P.
2019 Latest Caselaw 4844 ALL

Citation : 2019 Latest Caselaw 4844 ALL
Judgement Date : 21 May, 2019

Allahabad High Court

Smt. Sunita vs State Of U.P. on 21 May, 2019

Bench: Krishna Pratap Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 76
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 21190 of 2019
 

 
Applicant :- Smt. Sunita
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Shravan Kumar Singh
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Krishna Pratap Singh,J.

As prayed, list on 24.06.2019 as fresh.

Order Date :- 21.5.2019

Pr/-

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