Jitendra Kumar vs State Of U.P.
2019 Latest Caselaw 4839 ALL

Citation : 2019 Latest Caselaw 4839 ALL
Judgement Date : 21 May, 2019

Allahabad High Court

Jitendra Kumar vs State Of U.P. on 21 May, 2019

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 74
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 10030 of 2018
 

 
Applicant :- Jitendra Kumar
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Amrendra Pratap Singh,Sanjay Kumar Srivastava,Subhendra Singh
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Learned A.G.A. prays for and is granted one week's time to file supplementary counter affidavit in compliance of order dated 24.4.2019.

List thereafter.

Order Date :- 21.5.2019

Masarrat

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