Shanker And Another vs State Of U.P.
2019 Latest Caselaw 4817 ALL

Citation : 2019 Latest Caselaw 4817 ALL
Judgement Date : 21 May, 2019

Allahabad High Court

Shanker And Another vs State Of U.P. on 21 May, 2019

Bench: Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 80
 

 
Case :- CRIMINAL APPEAL No. - 7754 of 2018
 

 
Appellant :- Shanker And Another
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Chandra Bhan Kushwaha,Rajesh Kumar
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Pradeep Kumar Srivastava,J.

As prayed, list this case in the week commencing 22.7.2019.

Order Date :- 21.5.2019

RCT/-

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