Citation : 2019 Latest Caselaw 4809 ALL
Judgement Date : 21 May, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 74 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 175 of 2018 Applicant :- Vipalav Basu Opposite Party :- State Of U.P. Counsel for Applicant :- Manoj Kumar Tripathi,Romeshwari Prasad,Vinod Kumar Tirpathi Counsel for Opposite Party :- G.A. Hon'ble Bachchoo Lal,J.
Supplementary affidavit filed on behalf of applicant, is taken on record.
List after 10 days.
Order Date :- 21.5.2019
Masarrat
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!