Citation : 2019 Latest Caselaw 4794 ALL
Judgement Date : 20 May, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 74 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 21008 of 2019 Applicant :- Deepak Opposite Party :- State Of U.P. Counsel for Applicant :- Rajendra Prasad Shukla Counsel for Opposite Party :- G.A. Hon'ble Bachchoo Lal,J.
This is 4th bail application of the applicant.
List with previous papers before appropriate bench.
Order Date :- 20.5.2019
Masarrat
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