Citation : 2019 Latest Caselaw 4790 ALL
Judgement Date : 20 May, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 74 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 2994 of 2018 Applicant :- Ahsanurrab Opposite Party :- State Of U.P. Counsel for Applicant :- Ashok Kumar Singh Counsel for Opposite Party :- G.A. Hon'ble Bachchoo Lal,J.
Learned A.G.A. prays for and is granted further 10 days' time to file counter affidavit.
List thereafter.
Order Date :- 20.5.2019
Masarrat
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