Sarfaraj vs State Of U.P.
2019 Latest Caselaw 4789 ALL

Citation : 2019 Latest Caselaw 4789 ALL
Judgement Date : 20 May, 2019

Allahabad High Court

Sarfaraj vs State Of U.P. on 20 May, 2019

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 74
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 2234 of 2018
 

 
Applicant :- Sarfaraj
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Pramod Kuamr Singh,Praveen Kumar Singh,Sunil Kumar Dwivedi
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Rejoinder affidavit filed on behalf of the applicant, is taken on record.

On the request of learned counsel for the applicant, list on 16.7.2019.

Order Date :- 20.5.2019

Masarrat

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