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Anil Ahirwar vs State Of U.P.
2019 Latest Caselaw 4786 ALL

Citation : 2019 Latest Caselaw 4786 ALL
Judgement Date : 20 May, 2019

Allahabad High Court
Anil Ahirwar vs State Of U.P. on 20 May, 2019
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 74
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 3427 of 2018
 

 
Applicant :- Anil Ahirwar
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Raghvendra Prakash,Amit Daga,Piyush Kumar Shukla
 
Counsel for Opposite Party :- G.A.,Divya Ojha
 

 
Hon'ble Bachchoo Lal,J.

The record of connected 1st, 2nd and 3rd bail applications of the applicant bearing no. 20435 of 2013 decided on 25.7.2013, 28932 of 2013 decided on 17.1.2014 and 21997 of 2014 decided on 7.10.2016 has not been sent by the office.

List after 10 days along with record of aforesaid 1st, 2nd and 3rd bail applications.

Order Date :- 20.5.2019

Masarrat

 

 

 
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