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Om Pal vs State Of U.P.
2019 Latest Caselaw 4784 ALL

Citation : 2019 Latest Caselaw 4784 ALL
Judgement Date : 20 May, 2019

Allahabad High Court
Om Pal vs State Of U.P. on 20 May, 2019
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 74
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 5753 of 2018
 

 
Applicant :- Om Pal
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Ajai Kumar,Sushil Kumar
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Learned A.G.A. prays for and is granted four weeks' time to file counter affidavit. Rejoinder affidavit, if any, be filed within one week thereafter.

List thereafter.

Order Date :- 20.5.2019

Masarrat

 

 

 
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