Citation : 2019 Latest Caselaw 4783 ALL
Judgement Date : 20 May, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 80 Case :- CRIMINAL APPEAL No. - 1928 of 2018 Appellant :- Suraj Kumar Gupta Pahalwan Respondent :- State Of U.P. Counsel for Appellant :- Irshad Ahmad Counsel for Respondent :- G.A.,Krishna Dutt Tiwari Hon'ble Pradeep Kumar Srivastava,J.
As prayed, list this case in the week commencing 05.8.2019.
Order Date :- 20.5.2019
RCT/-
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