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Hans Lal @ Bhonu vs State Of U.P.
2019 Latest Caselaw 4782 ALL

Citation : 2019 Latest Caselaw 4782 ALL
Judgement Date : 20 May, 2019

Allahabad High Court
Hans Lal @ Bhonu vs State Of U.P. on 20 May, 2019
Bench: Pradeep Kumar Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 80
 

 
Case :- CRIMINAL APPEAL No. - 4627 of 2018
 

 
Appellant :- Hans Lal @ Bhonu
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Vikas Srivastava,Amit Daga
 
Counsel for Respondent :- G.A.,Ashok Kumar Singh
 

 
Hon'ble Pradeep Kumar Srivastava,J.

Case is passed over on the illness slip of Sri Ashok Kumar Singh, learned counsel for the complainant.

Order Date :- 20.5.2019

RCT/-

 

 

 
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