Shivbabu Pasi And Another vs State Of U.P.
2019 Latest Caselaw 4779 ALL

Citation : 2019 Latest Caselaw 4779 ALL
Judgement Date : 20 May, 2019

Allahabad High Court

Shivbabu Pasi And Another vs State Of U.P. on 20 May, 2019

Bench: Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 80
 

 
Case :- CRIMINAL APPEAL No. - 5537 of 2018
 

 
Appellant :- Shivbabu Pasi And Another
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Sudhir Kumar Singh
 
Counsel for Respondent :- G.A.,Shobh Nath Pandey,Shrawan Kumar Pandey
 

 
Hon'ble Pradeep Kumar Srivastava,J.

Counter affidavit filed by learned A.G.A. is taken on record.

Learned counsel for the accused-appellant prays for and is granted a week time to file rejoinder affidavit.

List after rejoinder affidavit is filed.

Order Date :- 20.5.2019

RCT/-

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