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Shymji Pal vs State Of U.P. Thru ...
2019 Latest Caselaw 4778 ALL

Citation : 2019 Latest Caselaw 4778 ALL
Judgement Date : 20 May, 2019

Allahabad High Court
Shymji Pal vs State Of U.P. Thru ... on 20 May, 2019
Bench: Rajnish Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- SERVICE SINGLE No. - 30218 of 2018
 

 
Petitioner :- Shymji Pal
 
Respondent :- State Of U.P. Thru Prin.Secy.Medical & Health Lko.& Ors.
 
Counsel for Petitioner :- Bhupendra Pratap Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajnish Kumar,J.

List has been revised. No one is present for the petitioner to press the writ petition. There is no request of pass over or adjournment of the case.

Accordingly, the writ petition is dismissed for want of prosecution.

This order has been passed in presence of Shri Ranjit Singh, learned Standing Counsel.

(Rajnish Kumar,J.)

Order Date :- 20.5.2019

Banswar

 

 

 
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