Shahzad vs State Of U.P.
2019 Latest Caselaw 4773 ALL

Citation : 2019 Latest Caselaw 4773 ALL
Judgement Date : 20 May, 2019

Allahabad High Court

Shahzad vs State Of U.P. on 20 May, 2019

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 74
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 21006 of 2019
 

 
Applicant :- Shahzad
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Javed Habib
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Sri Mukhtar Alam and Sri Keshari Nath Tripathi, learned counsel jointly filed Vakalatnama on behalf of complainan, is taken on record.

Learned A.G.A. states that instruction has not been received in the matter.

On the request of learned A.G.A. put up on 28.5.2019 as fresh.

Order Date :- 20.5.2019

Masarrat

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