Manoj Kumar Seth vs State Of U.P.
2019 Latest Caselaw 4770 ALL

Citation : 2019 Latest Caselaw 4770 ALL
Judgement Date : 20 May, 2019

Allahabad High Court

Manoj Kumar Seth vs State Of U.P. on 20 May, 2019

Bench: Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 80
 

 
Case :- CRIMINAL APPEAL No. - 901 of 2017
 

 
Appellant :- Manoj Kumar Seth
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Dinesh Mishra
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Pradeep Kumar Srivastava,J.

As prayed, list this case in the week commencing 29.7.2019 for final hearing.

Order Date :- 20.5.2019

RCT/-

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