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Mahendra Kumar Verma And 8 Others vs State Of U.P. And 2 Others
2019 Latest Caselaw 4767 ALL

Citation : 2019 Latest Caselaw 4767 ALL
Judgement Date : 20 May, 2019

Allahabad High Court
Mahendra Kumar Verma And 8 Others vs State Of U.P. And 2 Others on 20 May, 2019
Bench: Prakash Padia



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT - A No. - 7991 of 2019
 

 
Petitioner :- Mahendra Kumar Verma And 8 Others
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Seemant Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Prakash Padia,J.

Put up as fresh on 23.5.2019 before the appropriate Court showing the name of Mr. Shere Ali as counsel for the respondents no.3 and 4.

Order Date :- 20.5.2019

Pramod Tripathi

 

 

 
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