Smt. Asha Devi And Others vs Sri Ashok Kumar Mishra And Another
2019 Latest Caselaw 4765 ALL

Citation : 2019 Latest Caselaw 4765 ALL
Judgement Date : 20 May, 2019

Allahabad High Court

Smt. Asha Devi And Others vs Sri Ashok Kumar Mishra And Another on 20 May, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 168 of 2006
 

 
Appellant :- Smt. Asha Devi And Others
 
Respondent :- Sri Ashok Kumar Mishra And Another
 
Counsel for Appellant :- Arun Kumar Mishra,Prakhar Tandon
 
Counsel for Respondent :- Rahul Sahai
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

List this matter day after tomorrow i.e. 22nd May, 2019 as unlisted for disposal.

Order Date :- 20.5.2019

Mukesh

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