Bhupendra Kumar Sharma vs M/S Bharat Prakashan Mandir Dwara ...
2019 Latest Caselaw 4764 ALL

Citation : 2019 Latest Caselaw 4764 ALL
Judgement Date : 20 May, 2019

Allahabad High Court

Bhupendra Kumar Sharma vs M/S Bharat Prakashan Mandir Dwara ... on 20 May, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 640 of 2003
 

 
Appellant :- Bhupendra Kumar Sharma
 
Respondent :- M/S Bharat Prakashan Mandir Dwara And Another
 
Counsel for Appellant :- Nigamendra Shukla
 
Counsel for Respondent :- N.K Srivastava,N.K.Srivastava
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

List this matter day after tomorrow i.e. 22nd May, 2019 as unlisted as Sri Nigamendra Shukla, Advocate would like to rely on the judgment as the claim petition virtually does not award any amount under the head of disability occurred to the claimant.

Order Date :- 20.5.2019

Mukesh

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