U.P.S.R.T.C. And Another vs United India Insurance Co. Ltd. ...
2019 Latest Caselaw 4763 ALL

Citation : 2019 Latest Caselaw 4763 ALL
Judgement Date : 20 May, 2019

Allahabad High Court

U.P.S.R.T.C. And Another vs United India Insurance Co. Ltd. ... on 20 May, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 526 of 2000
 

 
Appellant :- U.P.S.R.T.C. And Another
 
Respondent :- United India Insurance Co. Ltd. Agra And Others
 
Counsel for Appellant :- M.M.Sahai
 
Counsel for Respondent :- A.C. Nigam,J.S. Baghel
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

The earlier order passed in the first round having not been transcribed, is recalled.

List on 3rd July, 2019 for final disposal.

Order Date :- 20.5.2019

Mukesh

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