Smt. Zubeda Khatoon And Others vs Smt. Prem Lata And Others
2019 Latest Caselaw 4760 ALL

Citation : 2019 Latest Caselaw 4760 ALL
Judgement Date : 20 May, 2019

Allahabad High Court

Smt. Zubeda Khatoon And Others vs Smt. Prem Lata And Others on 20 May, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 61 of 2007
 

 
Appellant :- Smt. Zubeda Khatoon And Others
 
Respondent :- Smt. Prem Lata And Others
 
Counsel for Appellant :- Ram Singh
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

This appeal does not arise out of group being First Appeal From Order No. 2481 of 2006. It is ordered to be delinked from the same and to be listed separately on 27.5.2019.

Order Date :- 20.5.2019

Mukesh

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