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National Insurance Company Ltd. vs Mukhtiyar Ahmad And Another
2019 Latest Caselaw 4737 ALL

Citation : 2019 Latest Caselaw 4737 ALL
Judgement Date : 17 May, 2019

Allahabad High Court
National Insurance Company Ltd. vs Mukhtiyar Ahmad And Another on 17 May, 2019
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1357 of 2019
 

 
Appellant :- National Insurance Company Ltd.
 
Respondent :- Mukhtiyar Ahmad And Another
 
Counsel for Appellant :- Arun Prakash
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

List on Monday i.e. 20.5.2019 as fresh. Sri Arun Prakash, learned counsel for the appellant would like to apprise the Court about the fact that even in question of facts this Court can interfere in the Section 30 of the Motor Vehicle Act, 1988.

Order Date :- 17.5.2019

Mukesh

 

 

 
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