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Union Of India vs Jagdin And 3 Others
2019 Latest Caselaw 4735 ALL

Citation : 2019 Latest Caselaw 4735 ALL
Judgement Date : 17 May, 2019

Allahabad High Court
Union Of India vs Jagdin And 3 Others on 17 May, 2019
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1428 of 2019
 

 
Appellant :- Union Of India
 
Respondent :- Jagdin And 3 Others
 
Counsel for Appellant :- Praveen Kumar Srivastava
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

List on 22.5.2019 as fresh along with FAFO Nos.2169 of 2013, 2170 of 2013, 2183 of 2013, 2184 of 2013, 2197 of 2013, 2217 of 2013, 2241 of 2013, 2243 of 2013, 2267 of 2013, 2295 of 2013, 2322 of 2013, 2331 of 2013, 2348 of 2013, 2485 of 2013, 2498 of 2013 and 2524 of 2013.

Order Date :- 17.5.2019

Mukesh

 

 

 
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