Anup Kumar Davar vs Smt. Poonam And 8 Others
2019 Latest Caselaw 4734 ALL

Citation : 2019 Latest Caselaw 4734 ALL
Judgement Date : 17 May, 2019

Allahabad High Court

Anup Kumar Davar vs Smt. Poonam And 8 Others on 17 May, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1432 of 2019
 

 
Appellant :- Anup Kumar Davar
 
Respondent :- Smt. Poonam And 8 Others
 
Counsel for Appellant :- Ashish Mishra
 
Counsel for Respondent :- Ajai Singh
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

List on 28.5.2019 as fresh.

Order Date :- 17.5.2019

Mukesh

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