Citation : 2019 Latest Caselaw 4733 ALL
Judgement Date : 17 May, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 23 Case :- SERVICE SINGLE No. - 11792 of 2019 Petitioner :- Sanjay Kishore Respondent :- State Of U.P. Thru Secy.Vocational Edu. & Skill Devp. & Ors. Counsel for Petitioner :- Shivam Sharma Counsel for Respondent :- C.S.C. Hon'ble Rajesh Singh Chauhan,J.
On the request of learned counsel for the parties, list/ put up this petition on Monday i.e. 20.05.2019.
Order Date :- 17.5.2019
Suresh/
[Rajesh Singh Chauhan,J.]
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