Vijay Bahadur Yadav vs State Of Up Thru ...
2019 Latest Caselaw 4732 ALL

Citation : 2019 Latest Caselaw 4732 ALL
Judgement Date : 17 May, 2019

Allahabad High Court

Vijay Bahadur Yadav vs State Of Up Thru ... on 17 May, 2019

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 12884 of 2019
 
Petitioner :- Vijay Bahadur Yadav
 
Respondent :- State Of Up Thru Prin.Secy./Addl.Chief Secy.Horticulture&Ors
 
Counsel for Petitioner :- Girish Chandra Verma,Ashish Verma
 
Counsel for Respondent :- C.S.C.,A.S.G.
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the request of learned counsel for the parties, list/ put up this petition on Monday i.e. 20.05.2019.

Order Date :- 17.5.2019

Suresh/

[Rajesh Singh Chauhan,J.]

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