Shri Dharmendra Kumar Singh vs State Of U.P. Thru Secy. Secondary ...
2019 Latest Caselaw 4731 ALL

Citation : 2019 Latest Caselaw 4731 ALL
Judgement Date : 17 May, 2019

Allahabad High Court

Shri Dharmendra Kumar Singh vs State Of U.P. Thru Secy. Secondary ... on 17 May, 2019

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 11904 of 2019
 
Petitioner :- Shri Dharmendra Kumar Singh
 
Respondent :- State Of U.P. Thru Secy. Secondary Edu. Lucknow And Ors.
 
Counsel for Petitioner :- Kartikey Dubey
 
Counsel for Respondent :- C.S.C.,Prakhar Misra
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the request of learned counsel for the petitioner, list this petition on 28.05.2019 as fresh.

Order Date :- 17.5.2019

Suresh/

[Rajesh Singh Chauhan,J.]

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