Diwakar Shukla & Ors. vs State Of ...
2019 Latest Caselaw 4725 ALL

Citation : 2019 Latest Caselaw 4725 ALL
Judgement Date : 17 May, 2019

Allahabad High Court

Diwakar Shukla & Ors. vs State Of ... on 17 May, 2019

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 9553 of 2019
 
Petitioner :- Diwakar Shukla & Ors.
 
Respondent :- State Of U.P.Thru.Prin.Secy.,Medical & Health Services & Ors
 
Counsel for Petitioner :- Manish Nigam
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the request of learned counsel for the petitioners, list this petition in the first week of July, 2019.

Order Date :- 17.5.2019

Suresh/

[Rajesh Singh Chauhan,J.]

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