C/M, Mahatma Shiv Kumar Inter ... vs State Of U.P. Thru. Prin. Secy. ...
2019 Latest Caselaw 4724 ALL

Citation : 2019 Latest Caselaw 4724 ALL
Judgement Date : 17 May, 2019

Allahabad High Court

C/M, Mahatma Shiv Kumar Inter ... vs State Of U.P. Thru. Prin. Secy. ... on 17 May, 2019

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 16262 of 2018
 
Petitioner :- C/M, Mahatma Shiv Kumar Inter College Thru. Manager & Anr.
 
Respondent :- State Of U.P. Thru. Prin. Secy. Basic Edu. And Ors.
 
Counsel for Petitioner :- Laltaprasad Misra,Arpit Mishra
 
Counsel for Respondent :- C.S.C.,Prashant Arora,Ranjana Agnihotri,Sudha Sharma
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the request of learned counsel for the parties, list this petition in the first week of July, 2019 for peremptory hearing.

Order Date :- 17.5.2019

Suresh/

[Rajesh Singh Chauhan,J.]

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