Mohd. Asad Abbasi vs State Of U.P. Thru. Prin. Secy. ...
2019 Latest Caselaw 4723 ALL

Citation : 2019 Latest Caselaw 4723 ALL
Judgement Date : 17 May, 2019

Allahabad High Court

Mohd. Asad Abbasi vs State Of U.P. Thru. Prin. Secy. ... on 17 May, 2019

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 24576 of 2018
 
Petitioner :- Mohd. Asad Abbasi
 
Respondent :- State Of U.P. Thru. Prin. Secy. Technical Edu.,Lko & Ors.
 
Counsel for Petitioner :- Ajay Kishor Pandey
 
Counsel for Respondent :- C.S.C.,Shardha Mishra,Virendra Mishra
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the request of learned counsel for the petitioner, list this petition on 27.05.2019 as fresh.

Order Date :- 17.5.2019

Suresh/

[Rajesh Singh Chauhan,J.]

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