Rajul Khanna And 2 Others vs Union Of India And Another
2019 Latest Caselaw 4717 ALL

Citation : 2019 Latest Caselaw 4717 ALL
Judgement Date : 17 May, 2019

Allahabad High Court

Rajul Khanna And 2 Others vs Union Of India And Another on 17 May, 2019

Bench: Pankaj Mithal, Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT - C No. - 16969 of 2019
 

 
Petitioner :- Rajul Khanna And 2 Others
 
Respondent :- Union Of India And Another
 
Counsel for Petitioner :- Kiran Kumar Arora
 
Counsel for Respondent :- A.S.G.I.
 

 
Hon'ble Pankaj Mithal,J.

Hon'ble Prakash Padia,J.

On the request of Sri Kartikey Saran, learned counsel for the respondents, put up on Monday, i.e. on 20.5.2019, as fresh to enable him to obtain instructions.

Order Date :- 17.5.2019

Pramod Tripathi

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