Smt. Soniya And 4 Others vs Ashik Ali And 2 Others
2019 Latest Caselaw 4712 ALL

Citation : 2019 Latest Caselaw 4712 ALL
Judgement Date : 17 May, 2019

Allahabad High Court

Smt. Soniya And 4 Others vs Ashik Ali And 2 Others on 17 May, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1424 of 2019
 

 
Appellant :- Smt. Soniya And 4 Others
 
Respondent :- Ashik Ali And 2 Others
 
Counsel for Appellant :- Avinash Pandey
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Admit.

Issue notice to the respondents by speed / registered post.

Steps be taken immediately.

List this appeal in the month of October, 2019.

Order Date :- 17.5.2019

Mukesh

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