Prem Kumari Gupta vs State Of U.P. Thru Prin.Secy. ...
2019 Latest Caselaw 4701 ALL

Citation : 2019 Latest Caselaw 4701 ALL
Judgement Date : 17 May, 2019

Allahabad High Court

Prem Kumari Gupta vs State Of U.P. Thru Prin.Secy. ... on 17 May, 2019

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 13390 of 2019
 
Petitioner :- Prem Kumari Gupta
 
Respondent :- State Of U.P. Thru Prin.Secy. Co-Operative Lucknow And Ors.
 
Counsel for Petitioner :- Manish Mani Sharma
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the request of learned counsel for the petitioner, list this petition on 28.05.2019 as fresh.

Order Date :- 17.5.2019

Suresh/

[Rajesh Singh Chauhan,J.]

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