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Dr. Mahendra Pratap Singh vs State Of U.P. Prin. Secy. Deptt. Of ...
2019 Latest Caselaw 4700 ALL

Citation : 2019 Latest Caselaw 4700 ALL
Judgement Date : 17 May, 2019

Allahabad High Court
Dr. Mahendra Pratap Singh vs State Of U.P. Prin. Secy. Deptt. Of ... on 17 May, 2019
Bench: Rajesh Singh Chauhan



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 522 of 2019
 
Petitioner :- Dr. Mahendra Pratap Singh
 
Respondent :- State Of U.P. Prin. Secy. Deptt. Of Higher Education & Ors.
 
Counsel for Petitioner :- Gaurav Mehrotra,Abhijit Raj,Ishita Yadav
 
Counsel for Respondent :- C.S.C.,Abhishek Dwivedi,Akhilesh Kumar Pandey,Amrendra Nath Tripathi,Dileep Kumar Mishra,Manish Pandey
 

 
Hon'ble Rajesh Singh Chauhan,J.

This case was mentioned in the morning for taking up pressing urgency in the matter, but due to paucity of time, it could not be taken up.

List this petition on 24.05.2019 in the additional cause list.

Order Date :- 17.5.2019

Suresh/

[Rajesh Singh Chauhan,J.]

 

 

 
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