Brajpal vs State Of U.P.
2019 Latest Caselaw 4699 ALL

Citation : 2019 Latest Caselaw 4699 ALL
Judgement Date : 17 May, 2019

Allahabad High Court

Brajpal vs State Of U.P. on 17 May, 2019

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 74
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 7015 of 2018
 

 
Applicant :- Brajpal
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Rahul Kumar Tyagi,Gopal Dwivedi
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Supplementary affidavit filed on behalf of the applicant, is taken on record.

Learned A.G.A. prays for and is granted four weeks' time to file counter affidavit. Rejoinder affidavit, if any, be filed within one week thereafter.

List thereafter.

Order Date :- 17.5.2019

Masarrat

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