Jeet Lal vs State Of U.P.
2019 Latest Caselaw 4681 ALL

Citation : 2019 Latest Caselaw 4681 ALL
Judgement Date : 16 May, 2019

Allahabad High Court

Jeet Lal vs State Of U.P. on 16 May, 2019

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 74
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 20505 of 2019
 

 
Applicant :- Jeet Lal
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Narendra Deo Shukla,Amit Kumar Tiwari,Vivek Shukla
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Learned A.G.A. prays for and is granted four weeks' time to file counter affidavit. Rejoinder affidavit, if any, be filed within one week thereafter.

List thereafter.

Order Date :- 16.5.2019

Masarrat

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