Citation : 2019 Latest Caselaw 4676 ALL
Judgement Date : 16 May, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 74 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 6055 of 2018 Applicant :- Chhote Babu Alias Bodhe Alias Chhotai Opposite Party :- State Of U.P. Counsel for Applicant :- Ashwaini Mishra Counsel for Opposite Party :- G.A. Hon'ble Bachchoo Lal,J.
Learned counsel for the applicant prays for and is granted one week's time to file rejoinder affidavit.
List thereafter.
Order Date :- 16.5.2019
Masarrat
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