Badruddin vs State Of U.P.
2019 Latest Caselaw 4674 ALL

Citation : 2019 Latest Caselaw 4674 ALL
Judgement Date : 16 May, 2019

Allahabad High Court

Badruddin vs State Of U.P. on 16 May, 2019

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 74
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 7233 of 2018
 

 
Applicant :- Badruddin
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- S.M.Ayaz Ali
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Counter affidavit filed on behalf of State, is taken on record.

Learned counsel for the applicant prays for and is granted 3 weeks' time to file rejoinder affidavit.

List thereafter.

Order Date :- 16.5.2019

Masarrat

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