Smt. Maya Devi Srivastava And ... vs Shri Kaushal Kishore Srivastava ...
2019 Latest Caselaw 4671 ALL

Citation : 2019 Latest Caselaw 4671 ALL
Judgement Date : 16 May, 2019

Allahabad High Court

Smt. Maya Devi Srivastava And ... vs Shri Kaushal Kishore Srivastava ... on 16 May, 2019

Bench: Ved Prakash Vaish




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 22
 

 
Case :- SECOND APPEAL No. - 15 of 2003
 

 
Appellant :- Smt. Maya Devi Srivastava And Others 2
 
Respondent :- Shri Kaushal Kishore Srivastava And Others 2
 
Counsel for Appellant :- S.P.Singh,In Person
 
Counsel for Respondent :- A.K.Asthana
 

 
Hon'ble Ved Prakash Vaish,J.

List has been revised.

No one has appeared on behalf the appellants.

On perusal of file, it is revealed that the appeal is pending since 2003.

No one appeared on behalf of the appellants on 14.03.2019 and 11.04.2019.

Vide order dated 11.04.2019, the case was adjourned to 16.05.2019 peremptorily.

Today, the case has been shown peremptorily in the cause list, but no one has appeared on behalf of the appellants to press this appeal despite the fact that the case has been called twice.

Accordingly, the appeal is dismissed in default.

(Ved Prakash Vaish, J.)

Order Date :- 16.5.2019

Goswami